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[Cites 0, Cited by 0] [Section 143(13)] [Section 143] [Entire Act]

Union of India - Subsection

Section 143(13)(c) in The Coal Mines Regulations, 2017

(c)every roadway on surface or belowground, where mobile mining machinery ply, shall be regularly wetted or shall be effectively treated with some other equally efficient agent to reduce dust being raised in the atmosphere to a minimum;