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[Cites 0, Cited by 0] [Section 46] [Entire Act]

Bengal Presidency - Subsection

Section 46(d) in Police Regulations, Bengal , 1943

(d)He shall inspect the police officers, stations and posts in the subdivision at least once a year save and except those which have been inspected by Circle Inspectors, vide rule 47(j), and see that all recent orders, whether contained in circulars or passed in inspection notes or otherwise, have received attention. In the first week of each year, he shall prepare a programme of inspection in consultation with the Circle Inspectors, and his inspections shall cover half of all police offices, stations and posts in each Circle within the subdivision. Such inspections do not take the place of those of the Superintendent, and he should be present when the Superintendent is inspecting to assist and to learn how inspections should be made. He shall, in addition, visit police-stations, whenever necessary, for general supervision of police work.