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[Cites 0, Cited by 0] [Section 617] [Entire Act]

State of Haryana - Subsection

Section 617(c) in Punjab Jail Manual

(c)Cross-bar fetters composed of single bar for the purpose of keeping the legs apart and of ankle-rings. The total weight of such fetters, including ankle-rings, shall not exceed 2-1/2 lbs. The length of the bar shall not exceed sixteen inches in the case of men who are not less than five feet six inches in height, or fourteen inches in the case of men below this height.