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[Cites 0, Cited by 1] [Entire Act]

State of Tamilnadu - Section

Section 360 in Tamil Nadu District Municipalities Act, 1920

360. Prohibition against removal of mark.

- No person shall remove any mark set up for the purpose of indicating any level or direction incidental to the execution of any work authorised by this. Act or by any by-law, rule or order made under it.