Bombay High Court
Tukaram Ganpat Jadhav And Anr vs Ramchandra Sadashiv Jadhav Thr Poa ... on 15 November, 2022
Author: Madhav
Bench: Madhav
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 13248 OF 2022
Tukaram Ganpat Jadhav And Anr ....PETITIONER
V/S
Ramchandra Sadashiv Jadhav Thr Poa Holder....RESPONDENT
Laxman Ramchandra Jadhav HRISHIKESH SOPAN SHINDE FOR PETITIONER.
CORAM : HON'BLE SHRI JUSTICE MADHAV J.
JAMDAR J DATE : 15th November, 2022 P.C. :
S. O. to 29/11/2022 .
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