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Bengal Presidency - Section

Section 190 in Police Regulations, Bengal , 1943

190. Circle Inspectors to be allowed an Assistant Sub-Inspector and an orderly. [§ 12, Act V, 1861].

- Each Circle Inspector shall be allowed an Assistant Sub-Inspector to assist him in the routine duties of his office. He shall be employed on office duties, such as copying and despatching orders, forwarding covers to the Inspector while on tour, etc., and shall not ordinarily accompany the Inspector when he leaves his headquarters on duty. Each Circle Inspector shall also be allowed the services of an orderly.