Supreme Court - Daily Orders
Surya Kant Jaipuria vs Auduth Timblo on 23 April, 2024
Author: Abhay S. Oka
Bench: Abhay S. Oka
ITEM NO.37 COURT NO.7 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 11666/2022
(Arising out of impugned final judgment and order dated 03-03-2022
in AUA No. 15/2019 passed by the High Court Of Judicature At Bombay
At Goa)
SURYA KANT JAIPURIA & ORS. Petitioner(s)
VERSUS
AUDUTH TIMBLO & ORS. Respondent(s)
IA No. 83262/2023 - STAY APPLICATION)
Date : 23-04-2024 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE ABHAY S. OKA
HON'BLE MR. JUSTICE UJJAL BHUYAN
For Petitioner(s) M/S. Corporate Legal Partners, AOR
Mr. Parag P. Tripathi, Adv.
Mr. H.l. Tiku, Sr. Adv.
Mr. Ravi Agarwal, Adv.
Ms. Yashmeet Kaur, Adv.
Mr. Vikas Kumar, Adv.
Mr. Sangam Panghal, Adv.
Mr. Pranjal Shrivastava, Adv.
Mr. Manish Paliwal, Adv.
For Respondent(s) Mr. Rafique Dada, Sr. Adv.
Mr. Yashraj Singh Deora, AOR
Mr. Gurudatt R. Mallya, Adv.
Mr. Abhishek Singh, Adv.
Mr. Priyesh Mohan Srivastava, Adv.
Ms. Sonal K Chopra, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List on 10.09.2024. (VARSHA MENDIRATTA) Signature Not Verified (AVGV RAMU) COURT MASTER (SH) Digitally signed by VARSHA MENDIRATTA Date: 2024.04.24 COURT MASTER (NSH) 16:38:51 IST Reason: