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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Telangana - Subsection

Section 4(2)(ix) in Jawaharlal Nehru Technological Universities Act, 2008

(ix)to institute and establish or abolish Professorships, Readerships, Senior Lecturerships, Lecturerships, and any other such offices required by the University, to appoint persons to such offices, to remove persons from such offices and to prescribe the conditions of service relating to such offices;