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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of West Bengal - Subsection

Section 3(1)(e) in The Bengal State Aid To Industries Act, 1931

(e)one member to be appointed by the Financial Corporation of the State of West Bengal [from amongst the members of the Board of Directors, of such Corporation] [Words inserted by W.B. Act 12 of 1961.] if and when such Corporation is established under the State Financial Corporation Act, 1951;