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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Madhya Pradesh - Subsection

Section 9(4) in M.P. Nagar Vikas Nidhi Niyam, 2001

(4)A minimum ten per cent of the fund shall be kept for emergency expenditure in the Infrastructure Fund and Repayment Account Permission shall not be given for spending the whole amount from such account.