Supreme Court - Daily Orders
B.K. Jayamma vs B.K. Ramaiah on 11 August, 2023
Author: J.K. Maheshwari
Bench: J.K. Maheshwari
ITEM NO.803 COURT NO.13 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 19885/2021
(Arising out of impugned final judgment and order dated 23-07-2021
in RFA No. 564/2019 passed by the High Court Of Karnataka At
Bengaluru)
B.K. JAYAMMA & ANR. Petitioner(s)
VERSUS
B.K. RAMAIAH & ORS. Respondent(s)
Date : 11-08-2023 This petition was called on for mentioning today.
CORAM : HON'BLE MR. JUSTICE J.K. MAHESHWARI
HON'BLE MR. JUSTICE K.V. VISWANATHAN
For Petitioner(s) Ms. T. S. Shanthi, Adv.
Mr. Narendra Kumar, AOR
For Respondent(s) Mr. Anand Varma, AOR
Mr. Abhay Pratap Singh, AOR (Mentioned by)
M/S. Nuli & Nuli, AOR
Mr. Nishant Verma, AOR
UPON being mentioned by counsel the Court made the following
O R D E R
The matter is scheduled to be listed on 18.08.2023.
The matter shall retain its position on that date.
(JAYANT KUMAR ARORA) (VIRENDER SINGH) ASTT. REGISTRAR-cum-PS BRANCH OFFICER Signature Not Verified Digitally signed by Jayant Kumar Arora Date: 2023.08.12 11:01:03 IST Reason: