Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Union of India - Subsection Section 2(iii) in Regulation on Quality of Service of Basic and Cellular Mobile Telephone Services, 2005 (iii)`Basic Telecommunication Services' means services derived from a Public Switched Telephone Network (PSTN) & as specified in the license.
