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[Cites 0, Cited by 0] [Section 13A] [Entire Act]

State of Telangana - Subsection

Section 13A(2) in Telangana Lokayukta Act, 1983

(2)The Lokayukta or Upa-Lokayukta may award costs to the complainant.] [Substituted by Act No.31 of 2017.]