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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Punjab - Subsection

Section 1(c) in Scheme under Section 100 of Motor Vehicles Act, 1988

(c)'monopoly routes' means the routes specified in annexure 'A':
(cc)[ "Mini Bus" means a stage carriage the body of which shall be fabricated on a Chassis, the wheelbase of which does not exceed 137 inches and which does not carry more than thirty passengers besides the driver and the conductor, or as may be specified by the State Transport Authority, from time to time.] [Inserted vide Punjab Government Notification dated 21.10.1997.];