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Delhi High Court - Orders

Anjali Birla D/O Shri Om Birla vs X Corp. & Ors on 13 February, 2025

Author: Subramonium Prasad

Bench: Subramonium Prasad

                                    $~39
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           CS(OS) 573/2024 & I.A. 34146/2024, I.A. 38887/2024
                                                ANJALI BIRLA D/O SHRI OM BIRLA                                                         .....Plaintiff
                                                                                      Through:                 Mr. Rajiv Nayyar, Senior Advocate
                                                                                                               with Mr.Vijay Kumar Arora, Mr.
                                                                                                               Sanyam Khetarpal, Mr.Aditya Bharat
                                                                                                               Manubarwala, Mr. Nitesh Goyal, Ms.
                                                                                                               Prakriti Anand, Ms. Lisa Sankrit
                                                                                                               Advocates.

                                                                                      versus

                                                X CORP. & ORS.                                                                   .....Defendants
                                                                                      Through:                 Mr Neel Mason, Ms Ekta Sharma, Ms
                                                                                                               Pragya Jain, Ms Surabhi Katare,
                                                                                                               Advocates for D-2

                                                CORAM:
                                                HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
                                                                                      ORDER

% 13.02.2025 In view of the time fixed matter, this case is not being taken up today. List on 01.05.2025.

SUBRAMONIUM PRASAD, J FEBRUARY 13, 2025 Rahul This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 14/03/2025 at 21:27:30