Delhi High Court - Orders
Anjali Birla D/O Shri Om Birla vs X Corp. & Ors on 13 February, 2025
Author: Subramonium Prasad
Bench: Subramonium Prasad
$~39
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(OS) 573/2024 & I.A. 34146/2024, I.A. 38887/2024
ANJALI BIRLA D/O SHRI OM BIRLA .....Plaintiff
Through: Mr. Rajiv Nayyar, Senior Advocate
with Mr.Vijay Kumar Arora, Mr.
Sanyam Khetarpal, Mr.Aditya Bharat
Manubarwala, Mr. Nitesh Goyal, Ms.
Prakriti Anand, Ms. Lisa Sankrit
Advocates.
versus
X CORP. & ORS. .....Defendants
Through: Mr Neel Mason, Ms Ekta Sharma, Ms
Pragya Jain, Ms Surabhi Katare,
Advocates for D-2
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 13.02.2025 In view of the time fixed matter, this case is not being taken up today. List on 01.05.2025.
SUBRAMONIUM PRASAD, J FEBRUARY 13, 2025 Rahul This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 14/03/2025 at 21:27:30