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[Cites 0, Cited by 0] [Section 106BM(1)] [Section 106BM] [Entire Act]

State of Uttarakhand - Subsection

Section 106BM(1)(c) in Uttarakhand Panchayati Raj Act, 2016

(c)by public notice issue directions as to the time, manner and conditions at, in and subject to which any offensive matter or rubbish referred to in clauses (a) and (b) may be removed along a street, deposited or otherwise disposed of.