Supreme Court - Daily Orders
Union Of India vs Narasingh Kumar Agarwala And Ors on 11 August, 2014
ITEM NO.27 REGISTRAR COURT. 1 SECTION XVIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR PANKAJ BHANDARI
Transfer Petition(s)(Civil) No(s). 932-945/2013
UNION OF INDIA Petitioner(s)
VERSUS
NARASINGH KUMAR AGARWALA & ORS. Respondent(s)
(with appln. (s) for stay and office report)
Date : 11/08/2014 These petitions were called on for hearing today.
For Petitioner(s)
Mr. Aamir Naseem, Adv.
Mrs. Anil Katiyar ,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The learned counsel for the petitioner has not furnished the fresh and complete address of respondent Nos.8 to 10 and 14, despite Registrar Court’s order dated 24.4.2014. Last opportunity is granted to the petitioner. The same be filed within one week.
Office to issue notice.
List again on 14.11.2014.
(PANKAJ BHANDARI) Registrar Signature Not Verified Digitally signed by Rupam Dhamija Date: 2014.08.13 17:43:00 IST Reason: