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Supreme Court - Daily Orders

Union Of India vs Narasingh Kumar Agarwala And Ors on 11 August, 2014

     ITEM NO.27                          REGISTRAR COURT. 1                    SECTION XVIA

                                   S U P R E M E C O U R T O F         I N D I A
                                           RECORD OF PROCEEDINGS

                                    BEFORE THE REGISTRAR PANKAJ BHANDARI

     Transfer Petition(s)(Civil)                     No(s).   932-945/2013

     UNION OF INDIA                                                          Petitioner(s)

                                                        VERSUS

     NARASINGH KUMAR AGARWALA & ORS.                                         Respondent(s)

     (with appln. (s) for stay and office report)


     Date : 11/08/2014 These petitions were called on for hearing today.


     For Petitioner(s)
                                        Mr. Aamir Naseem, Adv.
                                        Mrs. Anil Katiyar ,Adv.


     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

The learned counsel for the petitioner has not furnished the fresh and complete address of respondent Nos.8 to 10 and 14, despite Registrar Court’s order dated 24.4.2014. Last opportunity is granted to the petitioner. The same be filed within one week.

Office to issue notice.

List again on 14.11.2014.

(PANKAJ BHANDARI) Registrar Signature Not Verified Digitally signed by Rupam Dhamija Date: 2014.08.13 17:43:00 IST Reason: