Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 53(2)] [Section 53] [Entire Act]

State of Goa - Subsection

Section 53(2)(ii) in The Goa, Daman and Diu Public Health Act, 1985

(ii)special accommodation in accordance with the customs aforesaid shall be provided for her in such hospital or place.