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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Rajasthan - Subsection

Section 13(1) in The Rajasthan Colonisation (Fruit and Vegetable Gardens) Conditions, 1955

(1)The grantee of an "A" class Orchard Block shall be and remain bound to plant in his grant fruit and ornamental trees in an area not less than 20 bighas while the grantee of a "B" class Orchard block shall be and remain bound to plant fruit and ornamental trees in an area of not less than 12 bighas.