Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] NCT Delhi - Subsection Section 2(e) in The Delhi Commission for Women Act, 1994 (e)'National Commission' means the National Commission for Women constituted under section 3 of the National Commission for women Act, 1990 (Central Act, 20 of 1990)
