Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] Union of India - Subsection Section 11(iii) in Companies (Appointment of Sole Agents) Rules, 1975 (iii)A certificate from the auditors of the sole selling agents, certifying the figures of expenditure incurred by them may be furnished.
