Delhi High Court - Orders
Hugo Boss Trademark Management Gmbh And ... vs Sandeep Arora Trading As Arras The Boss & ... on 4 October, 2023
$~7
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ C.O.(COMM.IPD-CR) 6/2023
HUGO BOSS TRADEMARK MANAGEMENT GMBH AND CO.
KG. ..... Petitioner
Through: None.
versus
SANDEEP ARORA TRADING AS ARRAS THE BOSS & ORS.
..... Respondent
Through: None.
CORAM:
JOINT REGISTRAR (JUDICIAL) DR. AJAY GULATI (DHJS)
ORDER
% 04.10.2023 Regular steno is on leave. No substitute steno has been provided.
Re-notify for the purpose already fixed on 22.11.2023.
SH. AJAY GULATI - I (DHJS), JOINT REGISTRAR (JUDICIAL) OCTOBER 4, 2023/KV This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 11/10/2023 at 23:25:50