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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Odisha - Subsection

Section 6(2) in The Orissa Secretariat Service Rules, 1980

(2)[ On receipt Of requisition from the Home Department, the General Administration Department shall furnish to the Home Department the up-to-date Confidential Character Rolls in original of each Officer eligible to be considered for first appointment to the Service together with three attested copies of the same.] [Substituted vide Orissa Gazette Extraordinary No. 1036/21.7.1987.]