Bombay High Court
Sunder Nagar Siddesh Co-Operative ... vs A.A. Estate Pvt Ltd And 3 Ors on 17 March, 2021
Author: A. K. Menon
Bench: A. K. Menon
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INTERIM APPLICATION (L) NO.4756 OF 2021
IN
COMMERCIAL SUIT NO.597 OF 2017
Sunder Nagar Siddesh Co-op.
Hsg. Society Ltd. .. Applicant/Plaintiff
v/s.
A.A. Estate Pvt. Ltd. & Ors. .. Defendants
Mr. Ativ Patel i/b. AUP Partners for the defendant no.1.
CORAM : A. K. MENON, J.
DATED : 17TH MARCH, 2021. P.C. :
Time to file reply and rejoinder is extended by two weeks respectively.
(A. K. MENON, J.) Digitally signed by Sandhya Sandhya Wadhwa Wadhwa Date:
2021.03.18 18:29:19 +0530 1/1
46.ial-4756-21.doc wadhwa