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Bombay High Court

Sunder Nagar Siddesh Co-Operative ... vs A.A. Estate Pvt Ltd And 3 Ors on 17 March, 2021

Author: A. K. Menon

Bench: A. K. Menon

                                       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                             ORDINARY ORIGINAL CIVIL JURISDICTION


                                            INTERIM APPLICATION (L) NO.4756 OF 2021
                                                              IN
                                                COMMERCIAL SUIT NO.597 OF 2017


                       Sunder Nagar Siddesh Co-op.
                       Hsg. Society Ltd.                             .. Applicant/Plaintiff
                                v/s.
                       A.A. Estate Pvt. Ltd. & Ors.                  .. Defendants




                       Mr. Ativ Patel i/b. AUP Partners for the defendant no.1.




                                                                CORAM : A. K. MENON, J.

DATED : 17TH MARCH, 2021. P.C. :

Time to file reply and rejoinder is extended by two weeks respectively.
(A. K. MENON, J.) Digitally signed by Sandhya Sandhya Wadhwa Wadhwa Date:
2021.03.18 18:29:19 +0530 1/1
46.ial-4756-21.doc wadhwa