Himachal Pradesh High Court
Unknown vs Prahalad Kumar V. State on 31 March, 2022
Author: Sandeep Sharma
Bench: Sandeep Sharma
Cr.MMO No. 102 of 2022 31.03.2022 Present: Mr. R.L. Chaudhary, Advocate, for the petitioner.
Mr. Shivpal Manhans, Additional Advocate General, with Mr. Yudhbir Singh Thakur, Deputy Advocates General, for the State.
Reply to the petition stands filed by the respondents. Rejoinder thereto, be filed within four weeks.
31st March, 2022 (Sandeep Sharma),
Manjit Judge
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