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State of Punjab - Section

Section 7 in The Punjab Bovine Breeding Act, 2016

7. Experts and other personnel of the Authority.

- The Authority shall discharge its duties through the staff of Animal Husbandry Department, Punjab. It may also outsource or get on deputation such number of officers and experts with veterinary qualifications and experience, as may be prescribed, as it may consider necessary for the efficient discharge of its functions.