Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 140] [Section 3(1)] [Section 3] [Entire Act]

State of Haryana - Subsection

Section 3(1)(a) in The Haryana Good Conduct Prisoners (Temporary Release) Act, 1988

(a)a member of the prisoner's family had died or is seriously ill or the prisoner himself is seriously ill; or