Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 954] [Entire Act] Bengal Presidency - Subsection Section 954(b) in Police Regulations, Bengal , 1943 (b)The two grants (first kit and maintenance) as also the expenditure out of these grants need not be distinguished for purposes of accounts or stock-keeping but shall be treated as consolidated.
