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Union of India - Section

Section 19 in The Prevention And Control Of Infectious And Contagious Diseases In Animals Act, 2009

19. Powers of entry and inspection.—

Any Veterinary Officer or other Competent Officer may enter upon and inspect any land or building or place, vessel or vehicle, for the purpose of ensuring compliance of the provisions of this Act or the rules or orders made thereunder, by the persons responsible for such compliance.