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Punjab-Haryana High Court

Raj Davinder Singh vs State Of Punjab And Others on 9 October, 2013

Bench: Ajay Kumar Mittal, Jaspal Singh

                               IN THE PUNJAB AND HARYANA HIGH COURT
                                           AT CHANDIGARH

                                                                 CWP No.18007 of 1995
                                                                 Date of Decision:09.10.2013

            Raj Davinder Singh
                                                                                   ... Petitioner
                                                Versus

            State of Punjab and others
                                                                                ... Respondents

            CORAM : HON'BLE MR. JUSTICE AJAY KUMAR MITTAL
                  HON'BLE MR. JUSTICE JASPAL SINGH

            Present:            None.

            Ajay Kumar Mittal, J. (Oral)

In spite of the case having been called several times, no one has put in appearance.

Dismissed for non prosecution.

(AJAY KUMAR MITTAL) JUDGE (JASPAL SINGH) JUDGE 09.10.2013 rajeev Thakral Rajeev 2013.10.11 10:06 I attest to the accuracy and integrity of this document High Court Chandigarh