Punjab-Haryana High Court
Raj Davinder Singh vs State Of Punjab And Others on 9 October, 2013
Bench: Ajay Kumar Mittal, Jaspal Singh
IN THE PUNJAB AND HARYANA HIGH COURT
AT CHANDIGARH
CWP No.18007 of 1995
Date of Decision:09.10.2013
Raj Davinder Singh
... Petitioner
Versus
State of Punjab and others
... Respondents
CORAM : HON'BLE MR. JUSTICE AJAY KUMAR MITTAL
HON'BLE MR. JUSTICE JASPAL SINGH
Present: None.
Ajay Kumar Mittal, J. (Oral)
In spite of the case having been called several times, no one has put in appearance.
Dismissed for non prosecution.
(AJAY KUMAR MITTAL) JUDGE (JASPAL SINGH) JUDGE 09.10.2013 rajeev Thakral Rajeev 2013.10.11 10:06 I attest to the accuracy and integrity of this document High Court Chandigarh