Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 26 in Bihar Lift Irrigation Rules, 1978 26. On receipt of an objection, the authorised Lift Irrigation Officer shall, after such enquiry as he thinks fit, pass orders thereon and shall deliver or send by post a copy of such order to the person making the objection.
