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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 10(xiii) in Jammu and Kashmir Combined Competitive Examination Rules, 2018

(xiii)attempting to commit or, as the case may be, abetting the commission of all or any of the acts specified in the foregoing clauses ; may in addition to rendering himself liable to criminal prosecution, be liable :-