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State of Uttar Pradesh - Section

Section 22 in The U.P. Information Service Rules, 1982

22. Scale of pay.

(1)The scales of pay admissible to persons appointed to the various categories of post in the service, whether in a substantive or officiating capacity or as a temporary measure, shall be such as may be determined by the Government from time to time.
(2)The scales of pay at the time of the commencement of these rules are given as follows :
Name of post Scale of pay
1. Assistant Director Rs. 850-40-1050-E.B.-50-1300-60-1420-E.B.-60-1720
2. Assistant Director (Urdu) Rs. 850-40-1050-E.B.-50-1300-60-1420-E. B.-60-1720
3. Deputy Director Rs. 1250-50-1300-60-1600-E.B.-60-1900-75-2050.