Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 189] [Entire Act] State of Uttar Pradesh - Subsection Section 189(c) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961 (c)subject to such conditions as may be prescribed, turn, divert, discontinue or close any public street so vested;
