Section 3(3) in Insolvency and Bankruptcy Board of India (Insolvency Professionals) Regulations, 2016
(3)[ The syllabus, format, qualifying marks and frequency of the Limited Insolvency Examination shall be published on the website of the Board at least three months before the examination.] [Substituted by Notification No. IBBI/2017-18/GN/REG027, dated 27.3.2018 (w.e.f. 23.11.2016).]
