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[Cites 0, Cited by 0] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(2) in The Bureau of Energy Efficiency (Terms and Conditions of Service of Employees) Rules, 2017

(2)The benefit of re-imbursement for outdoor medical treatment under rule 9, referred to in sub-rule (1), shall be limited to two months pay with grade pay or Level in Pay Matrix drawn on the date of retirement.