115P. Salaries and allowances to the Chairperson, Vice-Chairperson and other members.
(1)The salary and allowances of the Chairperson and the Vice-Chairperson shall be payable from the Taluka Panchayat funds.(2)Every member of a Taluka Panchayat, other than the Chairperson or the Vice-Chairperson, shall be entitled to receive from the funds of the Taluka Panchayat such sitting fees and allowances as may be prescribed.
