Allahabad High Court
Sita Ram vs U.P.P.C.L. And Another on 23 July, 2010
Bench: Vijay Manohar Sahai, Jayashree Tiwari
Court No. - 9 Case :- WRIT - C No. - 10989 of 2007 Petitioner :- Sita Ram Respondent :- U.P.P.C.L. And Another Petitioner Counsel :- P.K. Srivastava,N.K. Srivastava Respondent Counsel :- A.K. Mehrotra,H.N. Pandey,Rohit Agrawal,S.C.,Sah O.P. Agrawal Hon'ble Vijay Manohar Sahai,J.
Hon'ble Mrs. Jayashree Tiwari,J. List has been revised. No one has appeared for the petitioner to press the writ petition.
The writ petition is dismissed in default. Stay order, if any, stands vacated. Order Date :- 23.7.2010 P.P.