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State of Rajasthan - Section

Section 10 in Rajasthan Excise (Amending & Extending) Act, 1957

10. Amendment of Section 13, Rajasthan Act 2 of 1950.

- In clause (a) of Section 13 of the principal Act, for the words "Rajasthan or any part thereof the words "the territories to which this Act extends" shall be substituted.