Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4(3)] [Section 4] [Entire Act]

State of West Bengal - Subsection

Section 4(3)(h) in The West Bengal Rural Employment And Production Act, 1976

(h)the State Government or the prescribed authority may appoint persons to assist the prescribed authority;
(hh)[ every owner of a tea estate shall keep a true and up to date accounts of green tea leaves produced in a tea estate and maintain such other documents, records or registers as may be prescribed;] [Clasue (hh) inserted by W.B. Act 20 of 1989.]