Chattisgarh High Court
Sevak Ram vs Smt. Sunaina Sonkar 32 Mac/1593/2017 ... on 11 July, 2020
1
CHHATTISGARH HIGH COURT, BILASPUR
E - LOK ADALAT
Judge - Lok Adalat : Hon'ble Shri Justice Gautam Chourdiya.
Member - Lok Adalat : Shri Rajeev Shrivastava, Advocate.
MAC No. 1004 of 2015
(Arising out of award dated 26/03/2015 passed by Motor Accident
Claims Tribunal, Bilaspur (C.G.) in Claim Case No. 262/14)
1. Sevak Ram S/o Rajkumar Dhruv, aged about 28 Years, R/o Village-
Mudka, Police Station Kukdur Pandariya, District Kabirdham (C.G.)
(Driver)
2. Santosh Kulmitra S/o Ramkumar Kulmitra, R/o Mungeli Road, Lormi,
Police Station & Tahsil Lormi, District Mungeli (C.G.) (Owner)
---- Appellants
Versus
1. Smt. Sunaina Sonkar Wd/o Nohar @ Golu Sonkar, aged about 23 Years,
2. Youvan @ Avon S/o Late Nohar @ Golu Sonkar, aged about 1 Years
through legal guardian mother Smt. Sunaina Sonkar Wd/o Nohar @ Golu
Sonkar, aged about 23 Years,
3. Smt. Parmila Bai W/o Patiram Sonkar, aged about 45 Years,
4. Ratiram Sonkar S/o Late Budhram Sonkar, aged about 50 Years,
All are R/o Village Ramgarh, Post, Thana, Tahsil & District Mungeli (C.G.),
Present Address : R/o Village- Sirgitty, Tahsil & District Bilaspur (C.G.)
(Claimants)
5. Branch Manager, Bajaj Alliance General Insurance Company Limited,
Regional Office, Third Floor, Guru Kripa Tower, Near ICICI Bank, Vyapar
Vihar Bilaspur, Tahsil & District Bilaspur (C.G.) (Insurer)
---- Respondents
For Appellants : Shri Gurudev I. Sharan, Advocate. For Respondent/Insurance Company : Shri Sachin Singh Rajput, Advocate.
AWARD (Passed on 11th July, 2020)
1. As per compromise petition, claimants herein also filed appeal MAC No. 547/2020 seeking enhancement of compensation. Since in the said 2 appeal compromise has been arrived at between the parties, the appellants do not want to prosecute the instant appeal and pray for withdrawal of the same. Accordingly, the instant appeal is dismissed as withdrawn.
-Sd/- -Sd/-
(Gautam Chourdiya) (Rajeev Shrivastava)
Judge - Lok Adalat Member - Lok Adalat
High Court of Chhattisgarh Bilaspur High Court of Chhattisgarh Bilaspur
Chandrakant