Supreme Court - Daily Orders
Dilip Singh vs The R. T. A. . on 30 October, 2015
Bench: Pinaki Chandra Ghose, R.K. Agrawal
ITEM NO.28 COURT NO.12 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 28385/2015
(Arising out of impugned final judgment and order dated 03/07/2015
in CSA No. 1933/2014 passed by the High Court of Rajasthan at
Jaipur)
DILIP SINGH Petitioner(s)
VERSUS
THE R. T. A. & ORS. Respondent(s)
(With appln. (s) for exemption from filing O.T.)
Date : 30/10/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE PINAKI CHANDRA GHOSE
HON'BLE MR. JUSTICE R.K. AGRAWAL
For Petitioner(s)
Mr. Sanjay R. Hegde, Sr. Adv.
Mr. Amit Kr. Chawla, Adv.
Mr. Basant Kr. Chawla, Adv.
Mr. Amit Srivastava, Adv.
Mr. Debasis Misra,Adv.
For Respondent(s)
Mrs Rani Chhabra,Adv.
Ms. Priyanka S., Adv.
UPON hearing the counsel the Court made the following
O R D E R
Learned Senior counsel appearing for the petitioner seeks permission to withdraw the Special Leave Petition.
The Special Leave Petition is dismissed as withdrawn.
(VISHAL ANAND) (SNEH LATA SHARMA)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
Vishal Anand
Date: 2015.10.31
11:54:55 EASST
Reason: