Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16A(6)] [Section 16A] [Entire Act] Union of India - Subsection Section 16A(6)(ii) in Maintenance of Internal Security Act, 1971 (ii)Section 13 shall apply subject to the modification that the words and figures "which has been confirmed under Section 12" shall be omitted.