Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Mizoram - Subsection Section 2(12) in The Mizo District (Forest) Act, 1955 (12)"President" means the President of a Village Council appointed under the provisions of the Lushai Hills Autonomous District (Administration of Justice) Rules, 1953 ;
