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[Cites 0, Cited by 0] [Section 2(56)] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(56)(a) in The Greater Noida Industrial Development Area Building Regulations, 1992

(a)a wall forming part of a building and being used or constructed to be used in any part of such building for separating the adjoining building belonging to different owners or occupied or constructed or adapted to be occupied by different persons; or