Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 44] [Entire Act] Union of India - Subsection Section 44(4) in The Limestone And Dolomite Mines Labour Welfare Fund Rules, 1973 (4)A return under sub-rule (1), (2) or (3) shall be sent by registered post with acknowledgment due.
