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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(1)(fa) in The Maharashtra Fruits Nurseries And Sale Of Fruit Plants (Regulation) Act, 1969

(fa)“Sale of fruit plants” means a sale of fruit plants made within the State for cash or deferred payment or other valuable consideration;