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[Cites 0, Cited by 0] [Section 76(2)] [Section 76] [Entire Act]

State of Punjab - Subsection

Section 76(2)(x) in The Punjab Rent Act, 1995

(x)The tenant agrees to handover the vacant possession of the premises on the expiry of the period contracted, i.e. on___________day of____________month___________year____________.