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[Cites 0, Cited by 0] [Section 20(7)] [Section 20] [Entire Act]

Union of India - Subsection

Section 20(7)(iii) in The Sugar Development Fund Rules, 1983

(iii)for the distance from railhead nearest to the port to the point of loading at port, the transportation rate as specified in the Sugar (Price Determination for Production) Order of the relevant sugar season;