Section 3 in The National Institute Of Mental Health And Neuro-Sciences, Bangalore Act, 2012
3. Definitions.
- In this Act, unless the context otherwise requires,-(a)"Fund" means the Fund of the Institute referred to in section 17;(b)"Governing Body" means the Governing Body of the Institute;(c)"Institute" means the institution known as the National Institute of Mental Health and Neuro-Sciences, Bangalore, incorporated under this Act;(d)"member" means a member of the Institute;(e)"prescribed" means prescribed by rules made under this Act;(f)"specified" means specified by regulations made under this Act.
